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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(8) in Andhra Pradesh (Regulation of Admissions in Bachelor of Physical Education (B.PEd) and Under Graduate Diploma in Physical Education (U.G.D.PEd) Courses through common entrance test Rules, 2007

(8)Subject to the provisions of sub clause 10 below, once a candidate secures admission to a particular college based on his/her option, no more claim for admission into other college to any other kind of seat or other course, be entertained during that phase of admissions.