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State of Rajasthan - Section

Section 9 in The Rajasthan Sales Tax/Central Sales Tax Deferment Scheme for Industries, 1998

9. Review or modification of the Deferment Scheme.

- The State Government reserves the right, to review or modify this Scheme, as and when needed in public interest.Annexure-AList of industries not eligible for deferment of tax under the Deferment Scheme.