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[Cites 0, Cited by 0] [Section 215(4)] [Section 215] [Entire Act]

State of Odisha - Subsection

Section 215(4)(d) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

(d)After voting in the Lobbies is completed the Division Clerks shall hand over the Division List to the Secretary, who shall count the votes and present the totals of "Ayes" and "Noes" to the Speaker.