Section 2(o) in Haryana Service of Engineers, Group A, Public Works (Buildings and Roads) Department Act, 2010
(o)"member of the Service" means an officer appointed substantively to a cadre post and includes,-(i)in the case of a direct appointment, an officer on probation or such an officer who, having successfully completed his probation, awaits appointment to a cadre post;(ii)hi the case of an appointment by transfer, an officer on probation or such an officer who, having successfully completed his probation, awaits appointment to a cadre post, provided such officer does not have a lien on a substantive post in any Government Department;
