Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 20 in The Protection Of Civil Rights Act, 1955 20. The Coorg Scheduled Castes (Removal of Civil Social Disabilities) Act, 1949 (Coorg Act 1 of 1949).
