Supreme Court - Daily Orders
Md. Sahood Alam vs Md. Nayyer @ Munna . on 29 January, 2016
Bench: M.Y. Eqbal, Arun Mishra
ITEM NO.32 COURT NO.9 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) NO....../2016
CC No.1188/2016
(Arising out of impugned final judgment and order dated 07/07/2015
in FA No.530/1982 passed by the High Court Of Patna)
MD. SAHOOD ALAM Petitioner(s)
VERSUS
MD. NAYYER @ MUNNA AND ORS. Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 29/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Nagendra Rai, Sr. Adv.
Mr. Smarhar Singh, Adv.
Mr. Shantanu Sagar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Sanjay Kumar-II) (Indu Pokhriyal) Court Master Court Master Signature Not Verified Digitally signed by Vinod Kumar Date: 2016.01.29 16:25:46 IST Reason: