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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(2)(m) in Uttar Pradesh Intermediate Education Act, 1921

(m)[ the formations of parent-teacher association.] [Inserted by U.P. Act No. 5 of 1977 (w.e.f. 21.4.1977).]