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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(1)(c) in The Orissa Zilla Parishad Act, 1991

(c)on its execution, is likely to cause danger to human life, health or safety or is likely to lead to a riot or affray :