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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2)(e) in The Orissa Co-operative Societies Act, 1962

(e)[ the application shall indicate the names and addresses of the applicants who shall be the members and President of the Preliminary Committee of the Society as referred to in Sub-section (1-c) of Section 28 : [Inserted by Orissa Act 28 of 1991 ,Section 4(ii) dated 31.12.1991, force w.e.f. 11.9.1992.]