Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 18] [Entire Act] Union of India - Subsection Section 18(3) in Government of India Act, 1935 (3)The said representatives shall be chosen in accordance with the provisions in that behalf contained in the First Schedule to this Act.
