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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Chattisgarh - Subsection

Section 34(1)(g) in Chhattisgarh Excise Act, 1915

(g)removes any intoxicant from any distillery, brewery, vintnery or warehouse licensed, established or continued, under this Act;