Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 10 in International Financial Services Centres Authority Act, 2019 10. Administrative powers of Chairperson. - The Chairperson shall have the powers of general superintendence and direction in respect of all administrative matters of the Authority.
