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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Karnataka - Subsection

Section 11(2)(b) in Karnataka Municipal Corporations Act, 1976

(b)for Bruhat Bangalore Mahanagara Palike shall consist of eleven Councillors of Corporation elected at the first meeting of the corporation after the general elections and at the first meeting in the same month in each succeeding year according to the principle of proportionate representation by means of single transferable vote: