Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] UT Ladakh - Subsection Section 4(1) in Ladakh Autonomous Hill Development Councils Act, 1997 (1)The total number of seats in the Council to be filed by persons chosen by direct election on the basis of adult suffrage from territorial constituencies shall be twenty-six.
