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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2) in Rajasthan River Basin and Water Resources Planning Rules, 2015

(2)The outgoing Chairperson and Member may at his discretion, leave note(s) on general or specific aspect of work, for the benefit of his successor in office, before demitting the office.