Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Industrial Disputes (Banking And Insurance Companies) Act, 1949 1. Short title and extent .-(1) This Act may be called The Industrial Disputes (Banking and Insurance Companies) Act, 1949. (2)It extends to the whole of India [except the State of Jammu and Kashmir.]
