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State of Bihar - Section

Section 4 in Bihar Police Driver Cadre Rules, 2017

4. Strength of Cadre.

- The strength of this cadre shall be according to the present strength, but, the cadre-strength shall be deem to be revised due to creation or abolition of posts by the State Government as per requirement from time to time accordingly.All the personnel of this cadre will wear uniform, but they will not be absorbed in general police cadres. All the personnel of Reserve Sub-Inspector (Transport), Havildar Driver and Driver Constable already working before come in to force of these Rules shall automatically be deemed to be the member of this cadre. The basic post of appointment in this cadre shall only be the post of Driver Constable. Apart from Driver Constables and Havildar Drivers, Assistant Sub Inspector of Police (Transport) will also perform the work of motor driving.