Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 23 in The Delhi Vidyut Board Rules, 1997 23. Place of Meeting. - All meetings of the Consultative Council shall be held at the Head Office of the Board or at such other place within Delhi as the Chairman may direct.
