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State of Gujarat - Section

Section 56 in Gujarat Minor Mineral Concession Rules, 2010

56. Reservation of Areas for Granting Quarry Parwana.

- For the purpose of grant of quarry Parwana, the Competent Authority may notify areas of isolated pockets of limestone, black trap, sand stone and building stones which are not used as major mineral. When any area is so notified, no quarry lease shall be granted for such notified area.