Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 75(2)(h) in Arunachal Pradesh Housing Board Act, 2014

(h)the manner in which damages under section 50 may be assessed ;