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[Cites 0, Cited by 0] [Section 202(3)] [Section 202] [Entire Act]

State of Bihar - Subsection

Section 202(3)(iii) in The Bihar Motor Vehicles Rules, 1992

(iii)there is attached to the rear of such pole or other thing in such a way as to be clearly visible from the rear at all times a white disc of not less than 38 centimeters, in diameter, and at night a lamp, in addition to the prescribed lamps on the vehicle so arranged as to show a red light to the rear.