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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3)(d) in The Merchant Shipping (Equivalent Arrangements For Carriage Of Grain) Order, 1977

(d)In "partly filled compartments" the adverse effect of the vertical shift of grain surfaces shall be taken into account as follows :