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[Cites 0, Cited by 0] [Section 130] [Entire Act]

State of Andhra Pradesh - Subsection

Section 130(i) in Andhra Pradesh Rules Under the Registration Act, 1908

(i)An application for a search or for a copy of any entry contained in a book which has been transferred to the office of a District Registrar may be made to such District Registrar either direct or through the Sub-Registrar in whose office the entry was originally made.