Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 4 in The Jammu and Kashmir Electricity (Duty) Act, 1963 4. Collection and payment of electricity duty. - The electricity duty shall be collected by and paid he Electric Department before 15th of the next month following that for which duty is payable.
