Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Rajasthan - Subsection Section 12(4) in The Rajasthan Agricultural Produce Markets Rules, 1963 (4)For the purposes of sub-rule (3) the total number of votes polled shall be deemed to be the total number, of ballot papers other than rejected ballot papers, counted.
