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State of Jammu-Kashmir - Section

Section 125 in The Jammu and Kashmir State Ranbir Penal Code, 1989

125. Waging war against any Asiatic Power in alliance with the Government of India.

- Whoever wages war against the Government of any Asiatic Power in alliance or at peace with the [Government of India] [For special procedure for trial of offences under this section see Notification No. 13-L/88 as amended by Act X of 1995) and Notification No. 14-L/88 (Editor).] or attempts to wage such war, or abets the waging of such war, shall be punished with imprisonment for life, to which fine may be added, or with imprisonment of either description for a term which may extend to seven years, to which fine may be added, or with fine.