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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Rajasthan - Subsection

Section 75(3) in The Nathdwara Temple Rules, 1973

(3)The officer or servant of the Board shall for the purpose of preparing his defence, be permitted to inspect and take extracts from such temple records as he may specify, provided that such permission may be refused if, for reasons to be recorded in writing in the opinion of the disciplinary authority such records are not relevant for the purpose