Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(1) in Mahatma Gandhi University of Medical Sciences and Technology, Jaipur Act, 2011

(1)The Registrar shall be appointed by the Chairperson, in such manner as may be prescribed by the Statutes.