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[Cites 0, Cited by 0] [Section 109] [Entire Act]

State of West Bengal - Subsection

Section 109(1) in Kolkata Municipal Corporation Building Rules, 2009

(1)No bathroom shall have a floor area of less than 1.8 sq. m., a width less than 1.2 m. and height less than 2.1 m. measured from the surface of a floor to the lowest point of the ceiling or the underside of any slab:Provided that it is a combined bathroom and a water closet, such floor area shall not be less than 2.6 sq. m.