Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 120 in Maharashtra Cinemas (Regulation) Rules, 1966 120. Spitting prohibited. - No person shall, at any time, spit in any part of the cinema except in the spittoons provided for that purpose.
