Karnataka High Court
Smt S Devamma @ Devi Bai vs Union Of India on 5 December, 2008
Equivalent citations: AIR 2009 KARNATAKA 96, 2009 (5) ALJ (NOC) 843 (KAR.), 2009 (3) AIR KANT HCR 102, 2009 A I H C 1923, (2009) ILR (KANT) 472, (2009) 2 KANT LJ 683, (2009) 1 KCCR 268, (2009) 4 ACJ 2427, (2009) 2 CIVLJ 641
Author: Huluvadi G.Ramesh
Bench: Huluvadi G.Ramesh
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byftha claimants seeking
modi;Ei;§a;:3.c:;. :$£_'T'i:--!:§§"«.:}'t:dqment and order paused
by, Rg=.1i.}.i-'aajA,g'v'. Viflaims Tribunaz, Bangalsre
~--;;n G';A .Na.1f2GO2 dated 9-1o--zoo?
"».*,.§',:**.in:':"e~:::_'.'V~".::1':ag4V%' pay tha interest: fJ:.:c>m the date of
-- ' agplication.
An appziaation was filed by the mother
U aistex of the deceased as per Sucticm 16
afi tlm Railway alaims Tribunal Act, 1989 {for
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camzsai appearing fax: the respm:dentr1i;véi'ié:@ys,
there is a 3.50 Ems distance zest-;"::.J:'.r:'!';Fi<_V$i'1% ';€.--":':T>;:
iaaua of season tick¢ts.v' m'Eut;~ ta 7
the inqueat repzart, th=:§._ d§:¢.:.!f§2m§'
possessing two sea3cn°t:§;::Xeta"* .z_:=V_x1aa Wliysaxré
ta Kama: am'. azi-;>V_t':hm': m£i*--§§;3 'H.§saah""2:6 Hyzmaza.
Acccrrdingly, the _.-.._ifTir'éf8;~ __fsantested on
variaus 3:
4 . Ea.s§ad" 'an.: "p relevant issues
ware za3'.87ad.«_ V
w.t;.he '"<:<>"11';i'£::e czf enquiry, on behalf
5: applicant No.1, the mother:
_g::»f <;§e't§ vI§V_€ziaed was examined and cextain
«::1:.'tsVr::;r:3se=nt3V ':.s»z«az:e produced. on behalf of that
ans at the Office: was examined and
'siczncumenta ware produced.
AW'
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E. Pm: centra, the lemma
fax the Railways has vehemantly
thfl daaisimn of the '
court has awarded tI1_e__.'t:a.téa_§5'f inj?:€2u:.¢:aAf:
p.a. mm the date £536ifiadj11ci§i.:.§2::E;'§c>:'::':§ and not
ffram the data '.V:v:.'j>;:VnAE}.i::¢:,t:io::.
Accordingly; decision
repcrted J¢§ 2aofi(zy%L3 E$&a §j1 the casa or
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in anothcz case hues
f2:-am. the date at
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tiié %§;§?Fl;§e.::ati&éii';
1.:-Qfizijfad counsel appearing for the claimfints mlied upon a Division Bench vdafizisian of Kerala High. court reported in AIR. %%?2m7 mum 268 in the cam of mom or mnm vfs. £I~fI'.E»RI8-ER'? CIECKO I': R on the point at intzareat. The Diviaian Banch of the and )><~"
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