Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 10] [Entire Act] State of Gujarat - Subsection Section 10(1) in The Gujarat Industrial Relations Act, 1946 (1)The [State] [This word was substituted for the word 'Provincial' by the Aadaptation of Laws order, 1950] Government shall constitute a Court of Industrial Arbitration.
