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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

Daman and Diu - Subsection

Section 37(1)(g) in The Daman And Diu Panchayat Regulation, 2012

(g)public library, reading rooms, slaughter houses, fish farms, cremation grounds, primary schools, anganwadi centres; and