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[Cites 0, Cited by 1] [Section 8] [Entire Act]

State of Telangana - Subsection

Section 8(5) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(5)The Expert Committee shall submit its recommendation to the Government as far as possible within a period of 60 days from the date of receipt of the proposal and Project Report from the Government.