Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Rajasthan - Subsection Section 30(4) in Rajasthan Tax on Entry of Goods Into Local Area Act, 1999 (4)It shall be open to the State Government to authorise different classes of officers for the purpose of taking action under clause (i) of sub-section (2).
