Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Madhya Pradesh - Subsection Section 75(xviii) in The M.P. Factories Rules, 1962 (xviii)One copy of the First aid leaflet issued by the Directorate General of Factory Advice Service and Labour-Institutes, Government of India, Bombay.
