Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 951] [Entire Act] State of Jharkhand - Subsection Section 951(3) in Bihar Education Code, 1961 (3)Of the total expenditure on a Teacher's Training School of which the Practising School is managed by Government, three-fourths should be taken against the Training School and one-fourth against the Practising School.
