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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2)(i) in The Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974

(i)cost of undeveloped land this would be subject to change to the extent of final cost of compensation determined by the competent court;