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State of Bihar - Section

Section 6 in Bihar State Registered Dealers Accidental Death Grants Scheme, 2014

6.

This expenditure shall be made from the Budget provision of every financial year and shall be debatable to "Expenditure Head-non plan-Major Head-2040-tax on sale trade etc-Minor Head-001-Nideshan and Prasashan Sub-Head-0001-Nideshan-3102 Ex-Gratia Grant. A Budget provision shall be made in the budget of every financial year in this behalf.