Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(vii) in The Orissa Loan Stipend Fund Rules (vii)Students reading both B.Sc. (Ag.) and M. Sc. (Ag.) relaxation up to 5% on the prescribed percentage of marks may be made if the student belongs to a small farmer's family.
