Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 232] [Entire Act] State of Odisha - Subsection Section 232(k) in Grama Panchayats Rules, 1968 (k)Programme for management of properties vested or transferred to Grama Panchayats and whether auction purchaser is complying with the terms of agreement be discussed;
