Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 48 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014 48. Credit-to follow actual realization. - No sum may be credited as revenue, unless it has actually been realized. The credit must follow and not precede the actual realization.
