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[Cites 0, Cited by 0] [Section 61(4)] [Section 61] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 61(4)(ii) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

(ii)who is due to retire or has the option to retire from the Government service within three years of the date on which he is expected to return to duty after the expiry of the leave.