Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 143] [Entire Act] State of Tripura - Subsection Section 143(16) in Tripura Panchayats Act, 1993 (16)Promotion of thrift and savings through-(a)promotion of saving habits ;(b)small savings campaign ; and(c)fight against spurious money lending practices and rural indebtedness.
