Madhya Pradesh High Court
M/S Infra Developers, A Partnership ... vs Assistant Commissioner, Income Tax ... on 1 March, 2023
Author: Rohit Arya
Bench: Rohit Arya
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
ITA No. 10 of 2013
(M/S INFRA DEVELOPERS, A PARTNERSHIP CONCERN, THJR. PARTNER BALMUKUND SHARMA Vs
ASSISTANT COMMISSIONER, INCOME TAX CIRCLE-3, AYAKAR BHAWAN, CITY CENTRE,)
Dated : 01-03-2023
Parties through their respective counsel.
On the request of learned counsel for appellant, list the case in the month
of April, 2023.
(ROHIT ARYA) (SATYENDRA KUMAR SINGH)
JUDGE JUDGE
(Dubey)
SUNEEL
DUBEY
2023.03.02
15:25:04
-08'00'