Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 46] [Entire Act] Union of India - Section Section 59 in The Indian Easements Act, 1882 59. Grantors transferee not bound by license .When the grantor of the license transfers the property affected thereby, the transferee is not as such bound by the license.
