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[Cites 0, Cited by 49] [Entire Act]

Union of India - Section

Section 59A in The Transfer Of Property Act, 1882

59A. References to mortgagors and mortgagees to include persons deriving title from them.—

Unless otherwise expressly provided, references in this Chapter to mortgagors and mortgagees shall be deemed to include references to persons deriving title from them respectively.