Gauhati High Court
Achyut Chandra Kalita vs The State Of Assam And 4 Ors on 4 December, 2020
Author: Manojit Bhuyan
Bench: Manojit Bhuyan
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GAHC010162292020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5069/2020
ACHYUT CHANDRA KALITA
S/O LATE HARENDRA NATH KALITA
RESIDENT OF VILLAGE TILANA, PS NALBARI, PO MUGKUCHI, DIST
NALBARI, ASSAM 781334
VERSUS
THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM, REVENUE AND DISASTER MANAGEMENT DEPARTMENT,
ASSAM, DISPUR, GUWAHATI 6
2:THE DEPUTY COMMISSIONER NALBARI.
NALBARI ASSAM
3:THE ADDITIONAL DEPUTY COMMISSIONER
NALBARI (REVENUE)
NALBARI
ASSAM
4:THE SELECTION COMMITTEE FOR THE POST OF GAONBURAH OF
TILANA REVENUE VILLAGE
UNDER NALBARI REVENUE CIRCLE OF BAHJANI MOUZA REPRESENTED
BY ITS MEMBER SECRETARY
ADDL. DEPUTY COMMISSIONER(REVENUE) NALBARI
ASSAM
5:ANITA KALITA
W/O SRI TARUN KALITA
RESIDENT OF VILLAGE TILANA
PS NALBARI PO MUGKUCHI
DIST NALBARI
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ASSAM 78133
Advocate for the Petitioner : MR. P SAIKIA
Advocate for the Respondent : GA, ASSAM
BEFORE
HONOURABLE MR. JUSTICE MANOJIT BHUYAN
ORDER
04.12.2020 Heard Mr. P. Saikia, learned counsel for the petitioner as well as Mr. J. Handique, learned counsel representing respondent no.1. Mr. N. Goswami, learned counsel accepts notice on behalf of respondent nos. 2, 3 and 4.
Challenge made in the writ petition is to the Select List dated 28.09.2019, whereby the respondent no.5 has been selected for the post of Gaonburah of Tilana Revenue Village, in the district of Nalbari.
Issue Notice.
Extra copies of the writ petition be furnished to the counsels within 3 (three) days. Petitioner to take steps for service of notice on the private respondent no.5 by registered post, acknowledgement due within 5 (five) days.
Mr. Goswami shall also obtain instructions as to whether any appointment has been made in favour of the respondent no.5 pursuant to the Selection List dated 28.08.2019 in the meantime.
List for Admission after 4 (four) weeks.
JUDGE Comparing Assistant