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State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses in Planning and Architecture (B. Arch. B. Plng, and related courses) Rules, 2004

3. Method of Admission.

- The admission of candidates into Professional Institutions offering B.Arch. B.Plng. and related Courses shall be made in the order of merit on the basis of the ranking assigned in PACET/PACET-AC as per Rule 5 of the Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B. Arch, and 4 year B. Planning and other related courses, Rules 2004.