Madhya Pradesh High Court
Dr. Shobhit Singh Tomar vs The State Of M.P on 11 October, 2022
Author: Maninder S Bhatti
Bench: Maninder S Bhatti
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE MANINDER S BHATTI
ON THE 11th OF OCTOBER, 2022
WRIT PETITION No. 20767 of 2020
BETWEEN:-
DR. SHOBHIT SINGH TOMAR S/O . SHRI
SURENDRA SINGH TOMAR, AGED ABOUT 38
Y E A R S , OCCUPATION: SERVICE R/O
BUNDELKHAND MEDICAL COLLEGE, DISTT.
(MADHYA PRADESH)
.....PETITIONER
NONE FOR THE PETITIONER
AND
1. THE STATE OF M.P THR THE ADDITIONAL
CHIEF SECRETARY MEDICAL EDUCATION
DEPTT. MANTRALAYA VALLABH BHAWAN
DISTT. (MADHYA PRADESH)
2. COMMISSIONER / DIRECTOR MEDICAL
EDUCATION DEPARTMENT 6TH FLOOR
SATPURA BHAWAN (MADHYA PRADESH)
3. DIVISIONAL COMMISSIONER SAGAR DIVISION
SAGAR AND CHAIRPERSON AUTONOMOUS
BUNDELKHAND MEDICAL COLLEGE SOCIETY
DISTT.SAGAR (MADHYA PRADESH)
4. D E A N BUNDELKHAND MEDICAL COLLEGE
SHIVIJI WARD TILLI ROAD SAGAR (MADHYA
PRADESH)
5. NATIONAL MEDICAL COUNCIL OF INDIA NEW
DELHI POCKET 14 SECTOR 8, DWARKA PHASE 1
(DELHI)
.....RESPONDENTS
NONE FOR THE RESPONDENTS
This petition coming on for admission this day, th e court passed the
following:
Signature Not Verified
Signed by: SHUBHAM
THAKKER
Signing time: 10/13/2022
12:38:59 PM
2
ORDER
Heard on I.A. No. 12391/2022, which is an application for withdrawal of the writ petition.
It is contended that the application of the respondents have assured that the decision on the petitioner's representation will be taken up, therefore, the petitioner is not willing to pursue the writ petition any further.
Accordingly, the writ petition stands dismissed as withdrawn.
(MANINDER S BHATTI) JUDGE Shub Signature Not Verified Signed by: SHUBHAM THAKKER Signing time: 10/13/2022 12:38:59 PM